Manipur High Court
Kh. Bung Bung & 2 Ors vs State Of Manipur on 22 April, 2024
LAIRENM Digitally
by
signed
Item Nos. 56 & 57
AYUM LAIRENMAYUM
INDRAJEET
INDRAJE SINGH IN THE HIGH COURT OF MANIPUR
Date: 2024.04.26
ET SINGH 00:02:38 +05'30' AT IMPHAL
Crl.A. No. 1 of 2018
With
MC(Crl.A.) No. 7 of 2024
Kh. Bung Bung & 2 ors.
Appellants
Vs.
State of Manipur
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List on 30.04.2024.
JUDGE CHIEF JUSTICE
Indrajeet