Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 23 in The Kerala Shops and Commercial Establishments Act, 1960 23. Appeals. - Against any order of the Inspector under this Chapter, an appeal shall lie to such authority and within such time as may be prescribed.
