Supreme Court - Daily Orders
Commissioner Of Central Excise, ... vs M/S Konkan Marine Agencies on 18 February, 2020
Bench: Deepak Gupta, Aniruddha Bose
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ITEM NO.102 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1765/2009
COMMISSIONER OF CENTRAL EXCISE, MANGALORE Appellant(s)
VERSUS
M/S KONKAN MARINE AGENCIES Respondent(s)
WITH
C.A. No. 5020-5022/2008 (III)
SLP(C) No. 12607/2011 (III)
C.A. No. 5928-5936/2011 (IV-A)
C.A. No. 5966/2011 (IV-A)
C.A. No. 9888/2011 (IV-A)
C.A. No. 9887/2011 (IV-A)
SLP(C) No. 7482/2012 (IV-A)
SLP(C) No. 3501/2015 (XII-A)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2014 FOR CONDONATION
OF DELAY IN REFILING ON IA 2/2014)
C.A. No. 10787/2016 (XI-A)
C.A. No. 3349/2017 (IV-A)
(FOR FOR STAY APPLICATION ON IA 2/2017)
C.A. No. 4576/2017 (IV-A)
(FOR STAY APPLICATION ON IA 2/2017)
C.A. No. 10763/2017 (IV-A)
(only FOR STAY APPLICATION ON IA 72872/2017)
C.A. No. 7481-7482/2019 (XVII-A)
(IA FOR EX-PARTE STAY ON IA 135400/2019)
Date : 18-02-2020 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Appellant(s) Mr. Arvind Kumar Sharma, AOR
Ms. Pinky Anand, ASG
Signature Not Verified
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Arijit Prasad, Sr. Adv.
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2020.02.19
17:04:53 IST
Reason: Ms. Nisha Bagchi, Adv.
Ms. Rashmi Malhotra, Adv.
Ms. B. Sunita Rao, Adv.
Mr. B. Krishna Prasad, AOR
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For Respondent(s) Mr. Aayush Agarwala, Adv.
Mr. Pramod B. Agarwala, AOR
Mr. Kunwar Aditya Singh, Adv.
Mr. Muhammad Isa Hakim, Adv.
Ms. Aishwarya Sarkar, Adv.
Mr. Ejaz Maqbool, AOR
Mr. Kumar Visalaksh, Adv.
Mkr. Udit Jain, Adv.
Mr. Praveen Kumar, AOR
Mr. E. M. S. Anam, AOR
Mr. Hari Radhakisna, Adv.
Mr. Sudarshan Singh Rawat, AOR
Mr. Shubhranshu Padhi, AOR
Mr. Senthil Jagadeesan, AOR
Mr. Shekhar Vyas, Adv.
Ms. Sonakshi Malhan, Adv.
Ms. Suriti chowdhary, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. Arvind P. Datar, Sr. Adv.
Mr. Harish Bindumadhavan, Adv.
Mr. T.V.S. Raghavendra Sreyas, AOR
Mrs. Gayatri Gulati Sreyas, Adv.
Mr. Anand Sukumaran, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
Mr. Sunil Fernandes, AAG (MP)
Mr. Prastut Dalvi, Adv.
Ms. Nupur Kumar, Adv.
Mr. Zeeshan Diwan, Adv.
Mr. Harsh Parashar, AOR
Mr. Vikas Singh Jangra, AOR
Mr. Amit Kumar Pathak, Adv.
Mr. Bhakti Vardhan Singh, Adv.
Mr. Abhinav Bajaj, Adv.
Mr. Joseph Aristotle, Adv.
Ms. Sneha, Adv.
Ms. Priya Aristotle, Adv.
Ms. Charanya Lakshmikumaran, Adv.
Mr. Aaditya Bhattacharya, Adv.
Ms. Monnica Kasturi, Adv.
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Mr. M.P. Devnath, AOR
UPON hearing the counsel the Court made the following
O R D E R
Adjourned at the request of learned counsel for the parties. List on 18.03.2020.
(GULSHAN KUMAR ARORA) (PRADEEP KUMAR)
AR-CUM-PS BRANCH OFFICER