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[Cites 0, Cited by 0] [Section 225] [Entire Act]

State of Rajasthan - Subsection

Section 225(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)such formwork is so erected that working platform, means of access, bracing, means of handling and stabilizing could easily be Fixed with such formwork.