Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(b) in The Orissa Government Land Settlement Act, 1962 (b)"Diara" means an island formed in the bed of a river or any land formed by the recession of a river.]
