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[Cites 0, Cited by 0] [Section 361(1)] [Section 361] [Entire Act]

Bengal Presidency - Subsection

Section 361(1)(m) in Police Regulations, Bengal , 1943

(m)In sending out a boat for patrol or for observation, etc., the station officer shall, as far as possible, so arrange that an immediate message can be sent out quickly to it, on the occurrence of any emergency, such as a dacoity, in order that the boat may change its course or come back to the police-station.