Madhya Pradesh High Court
Kamlendra Sinh vs Law And Legislative Affairs Department on 16 July, 2018
1 WP-7054-2018 The High Court Of Madhya Pradesh WP-7054-2018 (KAMLENDRA SINH Vs LAW AND LEGISLATIVE AFFAIRS DEPARTMENT) 6 Indore, Dated : 16-07-2018 Parties through their counsel. As prayed by learned counsel for the petitioner, list after two weeks.
(VIVEK RUSIA) JUDGE AKS Digitally signed by Anl Kumar Sharma Date: 2018.07.16 14:13:51 +05'30'