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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(m) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(m)"e-Mitra" means a sender kiosk manned by a certified operator with all the infrastructural facility to function as a "permanent enrolment centre" established by the enrolment agency;