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State of West Bengal - Section

Section 36 in Kanyashree University Act, 2018

36. Standing committee for selection of officers and non-teaching employees.

- The Governing Board may, subject to the provisions of this Act, provide by Statutes the constitution of a standing committee or standing committees for selection of persons for appointment to the posts of officers and to the other non-teaching posts of the University and the procedure and the method of such selection.