Madhya Pradesh High Court
Shrajan Raje vs Smt. Aarti Raje on 28 February, 2022
Author: Anand Pathak
Bench: Anand Pathak
1 The High Court Of Madhya Pradesh MCC No. 1463 of 2021 (SHRAJAN RAJE Vs SMT. AARTI RAJE) Gwalior, Dated : 28-02-2022 None for the parties.
The case is adjourned.
(ANAND PATHAK) JUDGE AK/-
ANAND KUMAR 2022.02.28 19:00:23 +05'30'