Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(2)(e) in Tamil Nadu Palm Products Development Board Act, 1993

(e)the persons by whom and the manner in which payments, deposits and investments may be made on behalf of the Board;