Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(7) in Investor Education and Protection Fund Authority (Form of Annual Statement of Accounts) Rules, 2018 7.2Grants in respect of specific fixed assets acquired are shown as a deduction from the cost of the related assets.
