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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(4)(c) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(c)sent by a facsimile transmission to the fax transmission number operated at the last known place of residence or business or registered office or principal place of business, it shall be deemed to be duly served on the person to whom it is addressed on the day of transmission, subject to receipt on the sending facsimile machine of a notification (by electronic or other means) of a successful transmission to the place of residence or business or registered office or principal place of business, as the case may be; and