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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(1)(a) in The Delhi Co-operative Societies Rules, 2007

(a)to abide by the provisions of the Act, there rules, bye-laws and other lawful decisions taken by the General body, committee, other committees and the Registrar;