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Supreme Court - Daily Orders

Directorate Of Enforcement vs M/S Zoom Developers (Pvt.) Ltd on 1 April, 2022

     ITEM NO.4                       REGISTRAR COURT. 2 THROUGH VIDEO CONFERENCE
     SECTION IV-C

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                              BEFORE THE REGISTRAR SH. SAURABH PARTAP SINGH LALER

     IA 188/2021,189/2021, in SPECIAL LEAVE PETITION (CIVIL) Diary
     No(s). 18875/2020

     DIRECTORATE OF ENFORCEMENT                                               Petitioner(s)

                                                      VERSUS

     M/S ZOOM DEVELOPERS (PVT.) LTD & ORS.                                    Respondent(s)


      IA No. 188/2021 - CONDONATION OF DELAY IN FILING
      IA No. 189/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 01-04-2022 These matters were called on for hearing today.

     For Petitioner(s)
                                        Mr. Mukesh Kumar Maroria, AOR
                                        Ms. Dachita Shahi, Adv


     For Respondent(s)
                                        Mr. Rajesh Singh, AOR


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Counter affidavit has already been filed on behalf of respondent no. 3.

Delay in taking steps is condoned in respect of respondent nos. 1 and 2. Notice be issued.

List again on 17.05.2022.

Signature Not Verified

SAURABH PARTAP SINGH LALER Digitally signed by Registrar PRIYANKA MALIK Date: 2022.04.04 10:23:13 IST Reason: pm