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[Cites 0, Cited by 0] [Section 206] [Entire Act]

Union of India - Subsection

Section 206(3) in The Coal Mines Regulations, 2011

(3)All blast holes shall be kept filled with water and where any hole is traversed by cracks or fissures, such holes shall not be charged unless it is lined with a suitable fire resistant casing and the hole filled with water and in addition, bentonite shall be used for sealing any cracks at the bottom of the holes.