Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1) in The M.P. Farmers' Organisation Election Rules, 1999

(1)Two days after scrutiny of the nominations, the Election Officer shall prepare in Hindi language a list in Form 8 for Water Users' Association, and on the same day in Form 25 for Distributory Committee and in Form 35 for Project Committee of persons whose nominations have not been rejected and who have not withdrawn their candidature and publish it on the notice board of his office.