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Madhya Pradesh High Court

Mata Prasad Choudhary vs The State Of Madhya Pradesh on 10 February, 2018

THE HIGH COURT OF MADHYA PRADESH WP-6084-2011 (MATA PRASAD CHOUDHARY Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 10-02-2018 List the case before Regular Bench, as prayed by the learned counsel appearing on behalf of the petitioner.

(S.K. GANGELE) (SHRI MANISH TIWARI, sh MEMBER ADVOCATE) e MEMBER ad Digitally signed by KRISHAN KUMAR CHOUKSEY Date: 2018.02.14 16:17:03 +05'30' Pr a kkc hy ad M of rt ou C h ig H