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State of Karnataka - Section

Section 27 in Kannada University Act, 1991

27. Constitution and functions of Faculties.

(1)The University shall have the Faculties of Languages, Sciences, Fine-Arts, Social Sciences, and such other Faculties as may be prescribed by the statutes.
(2)The constitution and functions of the faculties shall in all other respects, be such as may be prescribed.
(3)Each Faculty shall comprise such departments of teaching as are specified in the first statutes.