Supreme Court - Daily Orders
Credai (Confederation Of Real Estate ... vs Union Of India on 20 August, 2020
Bench: R. Subhash Reddy, M.R. Shah
ITEM NO.14 Court 6 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).785/2020
CREDAI (CONFEDERATION OF REAL ESTATE DEVELOPERS
ASSOCIATIONS OF INDIA) TAMIL NADU & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.72058/2020-EX-PARTE AD-INTERIM RELIEF)
Date : 20-08-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. A. Karthik, AOR
Mr. Sarveshwar K., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Diary No.11253/2020.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.08.20 14:50:55 IST Reason: