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Gauhati High Court

State Of Meghalaya And Anr vs Cmj Foundation And 3 Ors on 25 April, 2019

Author: A.S. Bopanna

Bench: A.S. Bopanna, Arup Kumar Goswami

                                                                Page No.# 1/2

GAHC010210012018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WA 266/2018

         1:STATE OF MEGHALAYA AND ANR
         THROUGH ITS CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG,
         793001

         2: THE PRINCIPAL SECRETARY TO THE GOVT. OF MEGHALAYA
          EDUCATION DEPARTMENT
          SHILLONG - 79300

         VERSUS

         1:CMJ FOUNDATION AND 3 ORS
         THROUGH ITS TRUSTEES INDU RANI JHA, REGD. OFFICE - MODRINA
         MANSION, LAITUMKHRAH, SHILLONG - 793003 (MEGHALAYA)

         2:CMJ UNIVERSITY
         THROUGH ITS DEPUTY REGISTRAR
          PREM LAL RAI
          MODRINA MANSION
          LAITUMKHRAH
          SHILLONG - 793003 (MEGHALAYA)

         3:MRS INDU RANI JHA
          CMJ FOUNDATION
          MODRINA MANSION
          LAITUMKHRAH
          SHILLONG - 793003 (MEGHALAYA)

         4:VISITOR
         THROUGH THE PRINCIPAL SECRETARY
         TO THE GOVERNMENT OF MEGHALAYA
          GOVERNOR'S SECRETARIAT
          RAJ BHAWAN
          SHILLONG - 79300
                                                                                      Page No.# 2/2

Advocate for the Petitioner   : MR. P NONGBRI

Advocate for the Respondent : MR. S P SHARMA

BEFORE HON'BLE THE CHIEF JUSTICE MR. A.S. BOPANNA HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI 25.04.2019 (A.S. Bopanna, CJ) Heard Mr. J Roy, learned counsel for the appellants. Also heard Mr. Aman Preet Singh, learned counsel for the respondents.

List on 14.5.2019 at the request of the learned counsel for the appellants.

                    JUDGE                                  CHIEF JUSTICE




Comparing Assistant