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[Cites 0, Cited by 6] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The Electricity Act, 2003

(1)The Regional Load Despatch Centre may give such directions and exercise such supervision and control as may be required for ensuring stability of grid operations and for achieving the maximum economy and efficiency in the operation of the power system in the region under its control.