Delhi High Court - Orders
Arun Kumar Bagla vs M/S Scj Plastics Ltd on 28 October, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~3 (2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2165/2019
CRL.M.A.32848/2019 (Stay)
ARUN KUMAR BAGLA ..... Petitioner
Represented by: Mr Rohan Sandal, Advocate.
versus
M/S SCJ PLASTICS LTD ..... Respondent
Represented by: None.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 28.10.2021 The hearing has been conducted through Physical Mode.
1. None appears on behalf of the respondent.
2. Intimation of the next date of hearing before this Court will be given to the learned counsel for the respondent in writing by the learned counsel for the petitioner.
3. List on 21st March, 2022.
4. Interim order to continue.
5. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
OCTOBER 28, 2021 MK Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA W.P. (CRL.) 2165/2019 Page 1 of 1 Signing Date:28.10.2021 23:24:57