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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(3)(a) in Himachal Pradesh Prevention of Beggary Act, 1979

(a)fails to comply with an order issued under sub-section (2), within the period specified therein, or whilst an order prohibiting him or her from re-entering a place without permission is in force, reenters the place without such permission, or