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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(e) in Bihar Directorate of Archaeology and Museums Ex-Cadre Technical Service Recruitment and Promotion Rules, 1980

(e)"Scheduled Castes" means the castes specified in Part II of the Constitution (Scheduled Castes) Order, 1950 and similar orders made from time to time in modification thereof;