Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Uttarakhand - Section

Section 41 in Uttaranchal School Education Act, 2006

41. Ad hoc Appointment of Part Time Teacher/Acting P.T.A. Teachers by Committee of Management.

- The Committee of management shall appoint on ad hoc basic such part time/P.T.A. teachers as were employed up to 5-9-2003 by the committee of management from its on resource, for which sub substantive posts were created at the time and who possessed qualification prescribed for the Corresponding posts and who were paid honorarium from the government funds.