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[Cites 0, Cited by 0] [Section 44(5)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(5)(d) in West Bengal Trade Unions Rules, 1998

(d)The ballot box shall be closed, sealed and secured immediately after the poll. The polling agents, as may be present, may also affix their seals. The ballot box shall then be placed in full view of the Presiding Officer, Polling Officers, and Polling Agents.