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[Cites 0, Cited by 2] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(2) in The Motor Vehicles Act, 1988

(2)The Transport Authority may exercise the powers conferred on it under sub-section (1) in relation to a permit granted by any authority or person to whom power in this behalf has been delegated under sub-section (5) of section 68 as if the said permit was a permit granted by the Transport Authority.