Section 70A in The M.P. Civil Services (Pension) Rules, 1976
70A. Payment of family pension and death-cum-retirement gratuity when a Government servant dies while on deputation to a State Government or while on foreign service.
- In the case of a Government servant who dies while on deputation or while on foreign service, action to authorise the payment of family pension and death-cum-retirement gratuity in accordance with the provisions of this Chapter shall be taken by [x x x] [Omitted by Notification No. FB-6-1-77-N-II-IV, dated 1-2-1977 (w.e.f. 1-8-1976).] the Head of Office [x x x] [Omitted by Notification No. FB-6-1-77-N-II-IV, dated 1-2-1977 (w.e.f. 1-8-1976).] of the departmental authority which sanctioned the deputation of the Government servant or sent him on foreign service.
