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[Cites 0, Cited by 0] [Section 365] [Entire Act]

State of Maharashtra - Subsection

Section 365(b) in The Mumbai Municipal Corporation Act, 1888

(b)the removal of the contents of all receptacles and depots and of the accumulations at all places provided or appointed by him under section 367 or 368 for the temporary deposit of any of the matters specified in the said sections.