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State of Uttar Pradesh - Section

Section 515 in The General Rules (Civil), 1957

515. Arrangement of printed forms.

- The list of printed forms prescribed by the High Court is arranged in parts. Forms should, at the time they are received in any civil court, be similarly arranged there; the forms in each part again being arranged in the order of the numbers they bear. The forms should be stored upon racks or in presses.