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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(1)(f) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(f)children in the age group of ten to eighteen years shall be further segregated into two groups of ten years to fifteen years and fifteen to eighteen years.