Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act] State of Tamilnadu - Subsection Section 25(3)(c) in Tamil Nadu Real Estate (Regulation and Development) Rules, 2017 (c)recovered the amounts paid as penalty, fine or compensation from the allottee's of the relevant real estate project or any other real estate project.