Gauhati High Court
The Sports Authority Of Assam vs Larsen And Tourbo Limited And Anr on 21 December, 2022
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/2
GAHC010310192019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No: I.A.(Civil)/864/2020
THE SPORTS AUTHORITY OF ASSAM
(RUDRA SINGHA SPORTS COMPLEX
DISPUR)
SARUSAJAI SPORTS COMPLEX
GUWAHATI- 781034
REP. BY ITS AUTHORIZED OFFICER AND ADMINISTRATIVE OFFICER
SRI KAMALJIT TALUKDAR
ACS
AGE- 46 YEARS.
VERSUS
LARSEN AND TOURBO LIMITED AND ANR
MOUNT POONAMALLE ROAD
MANAPALLAM
POST BAG NO. 979
CHENNAI-600089
TAMIL NADU
INDIA HAVING ONE OF ITS REGIONAL OFFICE AT GODREJ WATERSIDE
BUILDING
11TH FLOOR
TOWER-2
OFFICE-5
PLOT-5
BLOCK DP SECTOR-V
SALT LAKE
KOLKATA- 700091
WEST BENGAL
INDIA.
2:NATIONAL GAMES SECRETARIAT (NGS) OF ASSAM
RUDRA SINGHA SPORTS COMPLEX
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DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR. S SARMA
Advocate for : appearing for LARSEN AND TOURBO LIMITED AND ANR
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 21.12.2022 In view of the order passed today in the connected Arb.A. 7/2020, this interlocutory application stands closed.
JUDGE Comparing Assistant