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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(j) in Chandigarh Arbitration Centre (Arbitration Proceedings) Rules, 2014

(j)"CAC Panel of Arbitrators" means the Panel of Arbitrators (for short, the Panel) prepared by Arbitration Committee in accordance with Rule 10 of the Chandigarh Arbitration Centre (Internal Management) Rules.