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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Uttar Pradesh - Subsection

Section 133(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)whether such a person is liable to pay a tax assessed on his Circumstances and Property;