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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(c) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(c)disclose any proposed increase in the fees for the provision of services on its website at least three months before the increase in fees is effected.