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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974

(1)The maximum number of member of the Commission excluding the Chairman, shall be [Seven] [Substituted for 'Five' Vide Notification dated 27-06-2011].Provided that the Commission shall not be precluded from functioning as such nor shall its acts and proceedings be invalidated merely because a temporary vacancy has occurred in the office of the Chairman or a Member for any reason, whatsoever.