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[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

State of Odisha - Subsection

Section 30A(1)(b) in The Orissa Co-operative Societies Act, 1962

(b)thereafter, the provisions of Clause (ii) of Sub-section (1-b) of Section 28 in regard to management of the affairs of the Society and constitution of its Committee shall apply.