Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(7) in The Tamil Nadu Municipal Corporations Service Rules, 1996 (7)"Commissioner" means the Commissioners of Madurai or Coimbatore or Tiruchirappalli or Tirunelveli or Salem, as the case may be;
