Section 12(1) in The Goa, Daman and Diu Preservation of Trees Act, 1984
(1)Subject to the provisions of section 14, it shall be the duty of the owner of the land to comply with an order made under section 9, or a direction issued under section 10 or section 11 and to plant trees in accordance with such an order or direction and to ensure that they grow well and are well preserved.
