Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(4)(ii) in Kerala Land Tax Act, 1961

(ii)the enclaves which formed part of the Malabar district absorbed in the State of Travancore-Cochin under the said Order.