Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97] [Entire Act]

Bengal Presidency - Subsection

Section 97(c) in The Calcutta Port Rules, 1943

(c)whenever any breach of the conditions of the license or of these rules has been committed by the owner or his agent or by the manjhi in charge of the flat or boat;