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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(5)(a) in The U.P. Antarim Zila Parishad Act, 1958

(a)is disqualified under section 13 of the U.P. District Boards Act, 1922, for membership of a Board ; or