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[Cites 0, Cited by 0] [Section 447] [Entire Act]

State of Uttar Pradesh - Subsection

Section 447(3) in The General Rules (Civil), 1957

(3)To indicate that the Presiding Officer considers no further action necessary in respect of any correspondence he shall write the word "File" with his initials on the last letter. The Munsarim must then after examining the previous papers, mark the last letter "Concluded and filed" before the correspondence is consigned with the case to the record-room.