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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Kerala - Subsection

Section 45(2)(h) in Kerala Sports Act, 2000

(h)the Sports Council constituted under this Act shall prepare budgets and the manner and time limit for submission to the District Sports Council or State Sports Council or the government, as the case may be;