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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(7) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

(7)[ The nominated members of the Board shall hold office during the pleasure of the Government.] [Substituted by Haryana Government Notification No. 3482-Agriculture-II(3)-2004/19376 dated the 11th March, 2004.]