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State of Jharkhand - Section

Section 21 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

21.

A panel of successful candidates shall be prepared on the basis of total marks obtained in written examination as also in the interview. After the selection tests (both written and oral) are over, a common panel shall be prepared by the Co-ordination committee in order of merit for all the judgeships in the State of Bihar.