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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(iii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(iii)to determine the form, and provide for the custody and regulate the use, of the common seal of the University;