Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Goa - Subsection Section 14(2) in Goa Lotteries (Regulation) Rules, 2003 (2)The prize money unclaimed within the time specified in rule 13 of these Rules or not otherwise distributed shall became the property of the Government.
